Section 22(2) in The U.P. Directorate of Education Ministerial Service Rules, 1983

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State of Uttar Pradesh - Subsection

Section 22(2) in The U.P. Directorate of Education Ministerial Service Rules, 1983

(2)The scales of pay at the time of the commencement of those rules are given as follows :

	Name of post		Scale of pay*
			Rs.
1.	Routine Clerks	...	354-10-424-E.B.-10-454-12-514-E.B-12-550.
2.	Junior Noter and Drafter	...	430-12-490-15-520-E.B.-15-640-E.B.-15-685.
3.	Senior Noter and Drafter	...	515-15-590-18-626-E.B.-18-680-20-780-E.B.-20-860.
4.	Head Clerks	...	570-25-770-E.B.-30-980-E.B.-30-1,100.
5.	Head Assistant	...	625-30-835-E.B-30-925-35-1,065-E.B.-35-1,240-E.B.-40-1,360.
6.	Stenographer, Grade II	...	470-15-575-E.B.-15-650-17-701-E.B.-17-735.
7.	Stenographer, Grade I	...	515-15-590-18-626-E.B.-18-680-20-780-E.B.-20-860.
8.	Stenographer (attached to Director of Education)	...	625-30-835-E.B.-30-925-35-1,065-E.B.-35-1,240-E.B.-40-1,360.

*For latest Pay Scale please see current G.O.