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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

(g)"Recognition" means recognition for the purposes of affiliation under section 40(i) of the Act and affiliation means affiliation under section 40(i) of the Act: