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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(v) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(v)All the seats in respect of Saiya, salakya and Prasuthi thantra (SSP) will be treated as one unit for the purpose of Rule of Reservation as per Roster system.