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State of Andhra Pradesh - Section

Section 3 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

3. Reservations.

- (i) 15%, 6% and 25% of the seats available in each course shall be reserved for S.C., S.T., and B.C. respectively.
(ii)A candidate claiming reservation under clause (i) above shall produce a certificate of his/her social status in the form specified in the Annexure-II appended to the application.
(iii)In the subjects, where the No. of seats are 4 or more, the reservation to Scheduled caste, Scheduled Tribe and Backward Class shall be followed. If the No. of seats are less than 4, the reservation whatsoever shall not be made applicable.
(iv)The seats reserved for the Scheduled Caste shall be made available to the Scheduled Tribes and vice-versa, if qualified candidates are not available in these categories. The seats reserved for both Scheduled Caste, and Scheduled Tribes shall be made available to the candidate in general pool, if qualified candidates belonging to the Scheduled Caste and Scheduled Tribes are not available.
(v)All the seats in respect of Saiya, salakya and Prasuthi thantra (SSP) will be treated as one unit for the purpose of Rule of Reservation as per Roster system.
(vi)The candidates will be allotted speciality subject at the time of admission by the selection committee based on the marks and higher ranking.
(vii)15% of seats in clinical subjects and 30% of seats in non-clinical subjects are reserved for in-service candidates in each category. Candidates selected on merit in the respective categories shall be counted against in-service quota, candidates working on contract basis, consolidated pay basis, daily honorarium and ad-hoc basis are not considered as regular service candidates.
[Provided that in case of any seats remaining vacant in the quota reserved for in-service candidates, such seats shall be filled up by following the roster points from among the applicants who are in-service candidates and who have applied through their Head of Department and the selection shall be done on the basis of merit based on BAMS/BUMS/BHMS marks. These applicants need not appear for the Post Graduate Medical Entrance Test. The candidates who are selected shall serve the Government for a period of 5 (five) years and in default, he/she shall compensation the Government by remitting a sum of Rs. 1.00 lakh (Rupees one lakh only) along with the refunding the salary received during the study period.Those in-service candidates who are having the remaining service of a minimum of (8) years as on the date of admission are only eligible to apply for the said seats.] [Added by Notification No. G.O.Ms. 770, dated 31.9.2006 (w.e.f. 28.12.2004).]Explanation. - An in-service candidate is one who has put-in a minimum of three years of regular service under "Andhra Pradesh Indian Medicines and Homoeopathy Service Rules".* The selection and admission of Scheduled Caste candidates shall be subject to the results of the appeals pending in Supreme Court of India, New Delhi.Note. - If candidates from outside the State are not available such seats shall be filled up by the candidates of Andhra Pradesh (Local and non-Local) on merit basis.