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[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(3)(d) in Income Tax Rules, 1962

(d)If the fund is already in existence-
(i)a copy of the last balance sheet of the fund, where such is maintained,
(ii)details of investments of the fund.