(3)The application shall be furnished in Form No. 40C and shall include the following information:-(a)Name of employer and address, his business, profession, etc., also his principal place of business.(b)Number of employees subscribing to the fund-(i)in India,(ii)outside India.(c)Place where the accounts of the fund are or will be maintained.(d)If the fund is already in existence-(i)a copy of the last balance sheet of the fund, where such is maintained,(ii)details of investments of the fund.
