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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(i) in Punjab Cinemas (Regulation) Rules, 1952

(i)Before granting or renewing [a three years] [Punjab Government Notification published in Punjab Government Gazetted, Legislative Supplement Part III, dated 28.11.1961.] licence [the licensing authority shall within a period of seven days of the receipt of the application of the licensee] [Punjab Government Notification published in Punjab Government Gazetted, Legislative Supplement Part III, dated 22.4.1963.],-