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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 44(1) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(1)The inspecting authority shall, as soon as may be possible, submit an inspection report to the Board.