Section 44 in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008
44. Submission of report to the Board.
(1)The inspecting authority shall, as soon as may be possible, submit an inspection report to the Board.(2)On submission of the inspection report, the Board may take such action thereon as it may deem fit and appropriate.
