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State of Bihar - Section

Section 9 in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012

9. Maximum Height of the Hoarding Board.

- (i) When erected on the ground maximum height i.e. top of the hoarding board shall not be more than 75 ft. from the surface of the ground below it including the bottom clearance.
(ii)When erected on terrace of a building, the maximum height of the hoarding board shall not be more than 12.2 meters (40') from the terrace level including the bottom clearance. It shall be further subject to height restrictions imposed by Airport Authority of India (IAAI) within its landing and take off operational area.
(iii)No hoardings shall be permitted henceforth one above another.