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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(5) in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

5.0SAS Account : 5.1 50% posts of SAS Accountant (Now Section Officer), shall be filled up by promotion from amongst the Divisional/Revenue Accountant on seniority-cum- merit basis, having following qualifications and experience :-
(a)2 years experience on regular basis as Divisional/Revenue Accountant.
(b)Having passed the SAS Accountants Examination as prescribed by the Board.