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[Cites 0, Cited by 0] [Section 244(1)] [Section 244] [Entire Act]

State of Jharkhand - Subsection

Section 244(1)(a) in Jharkhand Municipal Act, 2011

(a)enter upon, and pass through, any land within or outside the municipal area, adjacent to, or in the vicinity of, such waterworks, in whomsoever such land may vest, and