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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)for the words ^^iV~Vk ;k ds jftLV~hd`r the words ^^iV~Vk] jftLV~hd`r shall be substituted;