Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Nagaland - Subsection Section 1(2) in Nagaland Jhumland Act, 1970 (2)It extends to the whole of Nagaland, provided that the State government may, by notification in the official Gazette, exempt any place from the operation of the whole or part of this Act.
