Section 5(3) in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983
(3)Where the consignee fails to produce a copy of the consignment note for any reason or the consignment note is found to he in a mutilated condition, a member in charge of the staff responsible for giving delivery of the goods may deliver the goods on execution of a security bond signed by the consignee, its agent or endorsee in Form B.
