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State of Sikkim - Section

Section 5 in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

5. Form of forwarding note.

(1)The forwarding note shall be prepared in quadruplicate in Form A and shall be signed by the consignor and the member of the staff of the Sikkim Nationalised Transport.
(2)The delivery of goods may be given to the consignee or its agent or an endorsee on production of a copy of the consignment note.
(3)Where the consignee fails to produce a copy of the consignment note for any reason or the consignment note is found to he in a mutilated condition, a member in charge of the staff responsible for giving delivery of the goods may deliver the goods on execution of a security bond signed by the consignee, its agent or endorsee in Form B.