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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(1)(b) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(b)name of area and wards where survey work has been completed alongwith date of completion of survey;