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[Cites 0, Cited by 0] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(1) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(1)Every Town Vending Committee shall prepare and furnish to the Government and Local Authority the following periodical returns for each year in a digital format, namely:-[I] Surveys, -
(a)the list of street vendors surveyed during the year;
(b)name of area and wards where survey work has been completed alongwith date of completion of survey;
(c)name of area and wards where survey work is in progress alongwith the date of start of survey and the date of likely completion; and
(d)the list of registered street vendors ward wise as on the last day of the year.
[II] Receipt and disposal of applications for issue of certificate of vending, -
(a)the list of applications (ward wise) received for issue of certificate of vending during the year;
(b)the list of applications (ward wise) disposed of during the year of which-
(i)the list of applications accepted;
(ii)the list of applications denied; and
(iii)the list of applications pending as on the last day of the year.
[III] Cases of suspension of certificate of vending, -
(a)the list of cases in which action for suspension of certificate of vending initiated during the year;
(b)the list of cases of suspension disposed of during the year of which-
(i)the list of certificate of vending were suspended;
(ii)the list of cases closed and the certificate of vending continued;
(iii)the list of cases pending as on the last day of the year.
[IV] Applications for revocation of suspension of certificate of vending, -
(a)the list of applications for the revocation of suspension of certificate of vending received during the year;
(b)the list of applications received in clause (a) above and disposed of during the year of which,-
(i)the list of applications where suspension revoked and the certificate of vending revalidated;
(ii)the list of cases closed and suspension continued.
(c)the list of applications for revocation of suspension pending as on the last date of the year.
[V] Cases of cancellation of certificate of vending, -
(a)the list of cases in which action for cancellation of certificate of vending initiated during the year;
(b)the list of cases of cancellation of certificate of vending disposed of during the year of which -
(i)the list of certificates of vending cancelled;
(ii)the list of cases closed and certificate continued.
(c)the list of cases pending on the last day of the year.
[VI] The minutes of meetings of Town Vending Committee held during the year.[VII] Ward wise list of vending zones identified alongwith the details such as ward, area/colony, road, map of the vending zone, and the holding capacity.[VIII] Ward wise number of registered street vendors that have been accommodated in the notified vending zones.[IX] Other activities, -
(a)the social audit of its activities conducted during the year;
(b)promotional measures taken for making available credit, insurance and other welfare schemes of social security of the street vendors during the year;
(c)steps taken during the year to raise awareness among the public about the role of street vendors in the economy.
(d)accept and act on complaints and feedback from public regarding any aspect related to vending.