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Union of India - Section

Section 3 in The Institutes Of Technology (Amendment) Act, 2002

3. Amendment of section 3.-

In section 3 of the principal Act,-(a) in clause (c),-(i) the word" and" appearing at the end of sub clause (ii) shall be omitted;
(ii)in sub- clause (iii), after the words" the Indian Institute of Technology, Madras;", the word" and" shall be inserted; and
(iii)after sub- clause (iii), the following sub- clause shall be inserted, namely:-" (iv) in relation to the University of Roorkee, Roorkee, the Indian Institute of Technology, Roorkee;";
(b)after clause (k), the following clause shall be inserted, namely :-' (l)" University of Roorkee" means the University of Roorkee established under the Roorkee University Act, 1947 (U. P. Act IX of 1948 ).'.