Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(iii) in The Institutes Of Technology (Amendment) Act, 2002

(iii)after sub- clause (iii), the following sub- clause shall be inserted, namely:-" (iv) in relation to the University of Roorkee, Roorkee, the Indian Institute of Technology, Roorkee;";