Himachal Pradesh High Court
Prem Lal Thakur vs . State Of Hp And Others on 25 November, 2022
Bench: Sabina, Sushil Kukreja
Prem Lal Thakur vs. State of HP and Others CWP No.3497 of 2020 .
25.11.2022 Present: Ms. Neha Rana, Advocate on behalf of Mr. Sanjay K. Sharma, Advocate, for the petitioner.
Mr. Ashwani K. Sharma, Additional Advocate General, for respondent No.1/State.
Mr. Harmohan Thakur, Advocate on behalf of Mr. Navlesh Verma, Advocate, for respondent No.2.
Mr. Mehar Chand, Advocate on behalf of Mr. Sanket Sankhyan, Advocate, for respondent No.4.
Learned counsel for the respondents seek time to file reply.
List again on 12.4.2023.
( Sabina ) Judge ( Sushil Kukreja ) November 25, 2022 (KS) Judge ::: Downloaded on - 25/11/2022 20:34:38 :::CIS