Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(e) in The Delhi Pharmaceutical Sciences and Research University Act, 2008 (e)be a change-agent that shall contribute to enable pharmaceuticals and related areas of industry to develop state of the art products and services;
