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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Uttar Pradesh - Subsection

Section 128(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)for the words ^^vf/kdkf/kd jhfr esa the word vf/kdfFkr jhfr ls and for the word ^^ykdj the word ykWdj shall be substituted.