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State of Uttar Pradesh - Section

Section 128 in U.P. Revenue Code (Amendment) Act, 2016

128. Amendment of Section 173.

- In Section 173 of the said Code, in Hindi version, -
(a)in the marginal heading, for the word ^^ykdj the word ^^ykWdj shall be substituted;
(b)for the words ^^vf/kdkf/kd jhfr esa the word vf/kdfFkr jhfr ls and for the word ^^ykdj the word ykWdj shall be substituted.