Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(2) in The Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980 (2)For the removal of doubts, it is hereby declared that such repeal shall not revive or effect or imply in any way the revival of-
