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State of West Bengal - Section

Section 16 in The Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980

16. Repeal. -

(1)The Murshidabad Estate (Trust) Act, 1963 is hereby repealed.
(2)For the removal of doubts, it is hereby declared that such repeal shall not revive or effect or imply in any way the revival of-
(1)the Moorshedabad Act, 1891, or
(2)the Murshidabad Estate Administration Act, 1933, or
(3)the Murshidabad Act, 1946, or
(4)the Murshidabad Estate Administration (Amendment) Act, 1959, repealed under the Murshidabad Estate (Trust) Act, 1963.