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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(ii) in Central Council of Homoeopathy (General) Regulations, 2018

(ii)He shall be responsible for maintaining the punctually in the Council and generally fulfill all such duties as may be required of him by the Central Council for the purposes of the Act. He shall attend and take notes of the proceedings of meetings of the said Council, the Executive Committee and other Committees.