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Union of India - Section

Section 55 in Central Council of Homoeopathy (General) Regulations, 2018

55. Duties of Registrar.

- The Registrar shall be the Executive Officer of the Central Council.
(i)He shall perform such duties as have been assigned in the Act and the regulations and also as assigned by the Central Government from time to time. He shall also be responsible for the safety of the property of the Council, the control and management of the office and for the accounts and correspondence.
(ii)He shall be responsible for maintaining the punctually in the Council and generally fulfill all such duties as may be required of him by the Central Council for the purposes of the Act. He shall attend and take notes of the proceedings of meetings of the said Council, the Executive Committee and other Committees.