Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Maharashtra - Subsection Section 30(2) in The Maharashtra Electricity (Supply) Rules, 1963 (2)It shall be the duty of the Secretary of the Committee to call meetings of the Committee in accordance with the instructions of the Chairman of the Board.
