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Bombay High Court

Keyman Advisory Serviced Pvt. Ltd vs Assistant Commissioner Of Income-Tax, ... on 6 December, 2023

Bench: K.R. Shriram, Neela Kedar

                                                                   Board Sr.No.:-911

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1945 OF 2023

 The New India Assurance Co. Ltd.              ....PETITIONER
              V/S
 Assistant Commissioner Of Income Tax Circle....RESPONDENT

(2) (1) And 2 Others WITH WRIT PETITION NO. 2349 OF 2023 Sanjay Vijayraj Parmar ....PETITIONER V/S Assistnat Commissioner Of Income Tax, Central ....RESPONDENT Cirlce - 3(2) Mumbai WITH WRIT PETITION LODGING NO. 14318 OF 2023 Blue Pearl Trading Private Limited ....PETITIONER V/S Income Tax Officer Ward 9 2 1 ....RESPONDENT WITH WRIT PETITION NO. 1282 OF 2023 Jitendra Jayantilal Shah ....PETITIONER V/S Deputy Commissioner Of Income Tax Circle ....RESPONDENT 4(3)(1) And 4 Ors.

WITH WRIT PETITION NO. 1286 OF 2023 Jitendra Jayantilal Shah ....PETITIONER V/S Deputy Commissioner Of Income Tax, Circle ....RESPONDENT 4(3)(1) And 4 Ors.

WITH WRIT PETITION NO. 2465 OF 2023 Navinchandra Bhimji Kubadia ....PETITIONER V/S Deputy Commissioner Of Income Tax Circle 2....RESPONDENT 3 1 Mum WITH WRIT PETITION NO. 3688 OF 2022 Shwetang Girdharbhai Jivani ....PETITIONER V/S Income Tax Officer Ward 25(2)(1) And 2 Ors....RESPONDENT WITH WRIT PETITION NO. 856 OF 2023 Keyman Advisory Serviced Pvt. Ltd. ....PETITIONER V/S Assistant Commissioner Of Income-tax, Central ....RESPONDENT Circle - 7(1), Mumbai WITH WRIT PETITION NO. 3853 OF 2022 Sujata Tripathi ....PETITIONER Page 2/6 ::: Uploaded on - 06/12/2023 ::: Downloaded on - 07/12/2023 12:01:35 ::: V/S Income Tax Officer 17 (3) 1, Mumbai And 4 ....RESPONDENT Ors.

WITH WRIT PETITION LODGING NO. 17794 OF 2023 Anjali Vishnu Bhimrajka ....PETITIONER V/S Income Tax Officer 10 2 4 ....RESPONDENT WITH WRIT PETITION NO. 2939 OF 2023 Neha Siddharth Bhimrajka ....PETITIONER V/S Income Tax Officer 17 2 1 ....RESPONDENT WITH WRIT PETITION LODGING NO. 15067 OF 2023 Naman Exports ....PETITIONER V/S Income Tax Officer Ward 19 2 4 ....RESPONDENT WITH WRIT PETITION NO. 700 OF 2023 Pheroze Framroze And Co. Pvt Ltd ....PETITIONER V/S Assistant Commissioner Of Income Tax - Circle ....RESPONDENT 2(2)(1) And 2 Ors WITH WRIT PETITION LODGING NO. 16923 OF 2023 Page 3/6 ::: Uploaded on - 06/12/2023 ::: Downloaded on - 07/12/2023 12:01:35 ::: Urmila Shastri ....PETITIONER V/S Assistant Commissioner Of Income Tax Circle....RESPONDENT 26 1 WITH WRIT PETITION LODGING NO. 16925 OF 2023 Chandrashekhar Sharma ....PETITIONER V/S Income Tax Officer Ward 30 1 1 ....RESPONDENT WITH WRIT PETITION NO. 2423 OF 2023 Amns Ports Hazira Ltd ....PETITIONER V/S Deputy Commissioner Of Income Tax Circle 6....RESPONDENT (1)(1) Mumbai WITH WRIT PETITION LODGING NO. 29473 OF 2022 Amit Hemraj Gala ....PETITIONER V/S Assistant Commissioner Of Income Tax Circle....RESPONDENT 2(1)(1) Mumbai And 2 Ors.

Mr P J Pardiwalla, Senior Advocate a/w Mr Harsh Kapadia i/b Mr Atul K Jasani for Petitioner in WP/1945/2023 Ms Rutuja N Pawar for Petitioner in WP/856/2023 Mr Sham V Walve a/w Mr Heramb Kadam i/b Mr Sanjiv A Sawant for Petitioner in WP/2465/2023 Mr Shrey Lodha i/b Mr Brijesh R Pathak for Petitioner in WPL/14318/2023 Page 4/6 ::: Uploaded on - 06/12/2023 ::: Downloaded on - 07/12/2023 12:01:35 ::: Mr Pradeep S Jetly, Senior Advocate a/w Mr Sham V Walve and Mr Abhishek Khandelwal for Petitioner in WPL/15067/2023 Mr Dharan Gandhi a/w Mr Darshan Gajra and Ms Aanchal Vyas for Petitioner in WP/3725/2022, WPL/24274/2022, WP/1499/2023 and WP/2300/2023 Mr Sham V Walve a/w Mr Abhishek Khandelwal for Petitioner in WPL/16923/2023, WPL/16925/2023, WP/1282/2023 and WP/1286/2023 Mr Rahul Hakani i/b Ms Niyati Mankad Hakani for Petitioner in WPL/17794/2023 and WP/2939/2023. Mr Devendra H Jain i/b Ms Radha Halbe for Petitioner in WP/3688/2022 Mr Tanzil Padvekar a/w Ms Tejal Kharkar for Petitioner in WP/2349/2023.

Mr Madhur Agrawal a/w Ms Aasifa Khan i/b Mr Sameer G Dalal for Petitioner in WP/3853/2022. Mr Ravi Sawana a/w Ms Shraddha Jadhav i/b Mr Aagam Joshi for Petitioner in WPL/29473/2022 Mr P J Pardiwalla, Senior Advocate i/b Mr Zain A K Najam-es-Sani for Petitioner in WP/700/2023. Mr Atul K Jasani for Petitioner in WP/2423/2023 Mr V Sridharan, Senior Advocate a/w Mr Ravi Sawana a/w Ms Apurva Chaudhary i/b Mr Sriram Sridharan for Petitioner in WP/1879/2023 Mr P J Pardiwalla, Senior Advocate a/w Mr Hiten Thakkar i/b Lumiere Law Partners for Petitioner in WP/3816/2022 Mr Saurabh Soparkar, Senior Advocate (appearing through V.C.) a/w Mr Jitendra Singh, Ms Neha Paranjape and Mr Akhilesh Deshmukh i/b Mr Om Kandalkar for Petitioner in WP/4597/2022 Mr Kumar Kale for Petitioner in WP/4614/2022 Ms Aasifa Khan for Petitioner in WP/5246/2023 Ms Priyanka Jain a/w Mr Pankaj Soni i/b Vaish Associates for Petitioner in WP/445/2023.

Mr Akhileshwar Sharma a/w Mr Suresh Kumar, Mr N Mohanty, Ms Sushma Nagaraj (appearing through V.C), Mr Subir Kumar, Mr Siddharth Chandrashekhar, Mr Vipul Bajpayee, Mr Devvrat Singh and Ms Sruti Kalyanikar for Respondents-Revenue Called a/w similarly placed matters pertaining to AY 2013-14 listed on board at Sr Nos 444, 483, 494, 504, 505, 523, 560, 568 and 578.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 6th December, 2023 P.C. :

S. O. to 12/12/2023 .

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