Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Malkhan Singh vs Sub Division Officer on 7 February, 2017

WP-5828-2016 (MALKHAN SINGH Vs SUB DIVISION OFFICER) 07- 02 -2 0 1 7 Learned Panel Lawyer prays for two weeks' time to produce the record as per order dated 17/01/2017. By way of last indulgence, two weeks' time is granted to produce the record.

List the matter on 9th March, 2017. (MISS VANDANA KASREKAR) JUDGE ts