Madhya Pradesh High Court
Malkhan Singh vs Sub Division Officer on 7 February, 2017
WP-5828-2016 (MALKHAN SINGH Vs SUB DIVISION OFFICER) 07- 02 -2 0 1 7 Learned Panel Lawyer prays for two weeks' time to produce the record as per order dated 17/01/2017. By way of last indulgence, two weeks' time is granted to produce the record.
List the matter on 9th March, 2017. (MISS VANDANA KASREKAR) JUDGE ts