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[Cites 0, Cited by 0] [Section 98] [Entire Act]

NCT Delhi - Subsection

Section 98(2) in The Delhi Water Board Act, 1998

(2)It shall be the duty of all police officers and employees of the Board to give immediate information about the commission of or the attempt to commit, an act in contravention of his Act and to assist the Board, its members, officers and employees in the exercise of their lawful authority.