98. Duties of authorities, etc, to assist the Board.
(1)All public and local authorities or institutions shall render such help and assistance and furnish such information to the Board as the Board may require for carrying out its purpose and shall make available to the Board for inspection and examination such records, maps, plans and other documents as may be necessary for the discharge of its functions.(2)It shall be the duty of all police officers and employees of the Board to give immediate information about the commission of or the attempt to commit, an act in contravention of his Act and to assist the Board, its members, officers and employees in the exercise of their lawful authority.
