Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(c) in Bihar Engineering Service Rules, 1939 (c)the Governor is satisfied that he is fit for confirmation.(ii)All confirmations under this Rule will be notified in the Bihar Gazette.
