Section 20 in Bihar Engineering Service Rules, 1939
20. Confirmation.
- (i) A probationer shall be confirmed in his appointment provided there is a permanent vacancy; and(a)he has completed the prescribed period of probation;(b)he has passed the prescribed professional and departmental examination:Provided that nothing in this clause shall apply to promoted officer;(c)the Governor is satisfied that he is fit for confirmation.(ii)All confirmations under this Rule will be notified in the Bihar Gazette.
