Section 72(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)In Indian waters

(i)when Indian Naval Ships are dressed;

(ii)when going alongside a foreign warship on all occasions, day and night;