Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)Boats belonging to Indian Naval Ships shall fly the ensign on the following occasions:
(a)In foreign waters;
(b)In Indian waters
(i)when Indian Naval Ships are dressed;
(ii)when going alongside a foreign warship on all occasions, day and night;
(c)When flying in the bows one of the special flags referred to in Regulations 51 and 60, whether in India, or in foreign waters.