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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2)(d) in Rajasthan Transparency in Public Procurement Rules, 2013

(d)the successful quotation shall be the lowest priced quotation meeting the needs of the procuring entity as set out in the request for quotations.