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State of Punjab - Section

Section 30 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

30. Obligation to maintain security.

- Every employee shall maintain the strictest secrecy regarding the Corporation's affairs of its constituents and shall not divulge, directly or indirectly any information of confidential nature either to a member of the public or of the Corporation's staff, unless compelled to do so by judicial or other authority, or unless instructed to do so by a superior officer in the discharge of his duties.