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State of Rajasthan - Section

Section 27 in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

27. Repeal and saving.

(1)Save as otherwise provided in these rules, the Conditions and Rules for the Grant of Certificates of Competency to Electrical Supervisors & Wiremen and Licences to Electrical Contractors in the State of Rajasthan, 1956 as amended form time to time is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Conditions and Rules shall be deemed to have been done or taken under the corresponding provisions of these rules.