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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)Notwithstanding such repeal, anything done or any action taken under the said Conditions and Rules shall be deemed to have been done or taken under the corresponding provisions of these rules.