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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(4)(a) in The M.P. Pariyojana Ke Karan Visthapit Vyakti (Punhsthapan) Adhiniyam, 1985

(a)cause to be prepared an index map of submergence area which is likely lo be submerged showing the villages at different reservoir levels i.e.,-
(i)for storage with gates; and
(ii)for storage without gates;