Section 14(4) in The M.P. Pariyojana Ke Karan Visthapit Vyakti (Punhsthapan) Adhiniyam, 1985
(4)For the purpose of making assessment under this section, the Resettlement Commissioner shall-(a)cause to be prepared an index map of submergence area which is likely lo be submerged showing the villages at different reservoir levels i.e.,-(i)for storage with gates; and(ii)for storage without gates;(b)cause lo be prepared the village maps indicating the submerged area, and the actual survey numbers which may be submerged;(c)cause to be collected information regarding-(i)the extent of land required for the project;(ii)the extent of land which is likely to be benefited by the project together with a list of survey numbers in each village.
