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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(t) in Kerala Electricity Supply Code, 2005

(t)'Extra High Voltage' means the voltage, which exceeds 33000 volts subject, however to the percentage variation allowed under the Indian Electricity Rules, 1956 or as per new Rules framed as per provisions of the Act;