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State of Tamilnadu - Section

Section 33 in Tamil Nadu Combined Development and Building Rules, 2019

33. Zoning Regulations.

- The Zoning Regulations shall comprise of Residential use zone, Commercial use zone, Industrial use zone, Special and Hazardous use zone, Institutional use zone, Open Space and Recreational use zone, Urbanisable use zone and Agricultural use zone and the activities permissible in each use zone are provided in Annexure - XVIII.