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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1) in The Rajasthan Subordinate Accounts Service Rules, 1963

(1)On a requisition for direct recruitment to posts in the Service shall be invited by the Commission, by advertising the vacancies to be filled in, in the Official Gazette or in such other manner as may be deem fit :Provided that while selecting candidates for the vacancies so advertised the Commission may, if intimation of additional requirement not exceeding 50% of the advertised vacancies is received by them before the selection, also select suitable persons to meet such additional requirement.