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State of Rajasthan - Section

Section 17 in The Rajasthan Subordinate Accounts Service Rules, 1963

17. Inviting of applications.

(1)On a requisition for direct recruitment to posts in the Service shall be invited by the Commission, by advertising the vacancies to be filled in, in the Official Gazette or in such other manner as may be deem fit :Provided that while selecting candidates for the vacancies so advertised the Commission may, if intimation of additional requirement not exceeding 50% of the advertised vacancies is received by them before the selection, also select suitable persons to meet such additional requirement.