Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 294] [Entire Act] State of Uttar Pradesh - Subsection Section 294(ii) in The U.P. Co-operative Societies Rules, 1968 (ii)statement in triplicate in Form C.F.-1 (A) alongwith two authenticated copies of the resolution of the society admitting such member.
