Section 294 in The U.P. Co-operative Societies Rules, 1968
294.
Where a co-operative farming society admits a new member after its registration, the society shall send to the Registrar in respect of such member-(i)particulars required under Rule 291 (a), and(ii)statement in triplicate in Form C.F.-1 (A) alongwith two authenticated copies of the resolution of the society admitting such member.The Registrar shall send to the Collector one copy of the resolution and a statement of the member referred to in sub-clause (ii) of this rule for action as provided in Rule 293.
