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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1) in Gurugram Metropolitan Development Authority (Haryana Shehri Vikas Pradhikarn, Properties, interests in Properties, Rights and Liabilities), transfer scheme, 2018

(1)If any doubt, dispute, difference or issue arises in regard to the transfers under this transfer scheme, then, subject to the provisions of the Act, the decision of the State Government thereon shall be final and binding on all parties.